Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Odisha - Subsection Section 60(iii) in The Orissa State Financial Corporation General Regulations, 2003 (iii)In the exercise of its powers, the Executive Committee shall be bound by such general or special directions as the Board may give from time to time.
