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[Cites 0, Cited by 0] [Section 18A] [Entire Act]

State of Rajasthan - Subsection

Section 18A(3) in The Nathdwara Temple Act, 1959

(3)Subject to the general superintendence of the Board.the Executive Committee shall control the day to day secular affairs relating to the temple and shall,for this purpose,issue general or special directions to the Chief Executive Officer.] [Inserted by Rajasthan Act 18 of 1966.]