Meghalaya High Court
North Eastern Hill University & Ors. vs Tapan Kumar Chakrabarty & Anr. on 12 March, 2021
Author: W. Diengdoh
Bench: W. Diengdoh
Serial No. 01 HIGH COURT OF MEGHALAYA
Regular List AT SHILLONG
WA No. 22 of 2015
Date of order: 12.03.2021
North Eastern Hill University & Ors. Vs.Tapan Kumar Chakrabarty & Anr.
Coram:
Hon'ble Mr. Justice Biswanath Somadder, Chief Justice
Hon'ble Mr. Justice W. Diengdoh, Judge
Appearance:
For the Petitioner/Appellant(s) : Mr. S. Sen, Adv.
For the Respondent(s) : Mr. P. Nongbri, Adv. (For R 1)
Mr. B. Deb, Adv. (For R 2) List this matter on 9th April, 2021.
(W. Diengdoh) (Biswanath Somadder) Judge Chief Justice Meghalaya 12.03.2021 "Sylvana PS"