(17)"market" includes any place where persons daily or periodically assemble for the sale of meat, butter, ghee, fish, fruit, vegetable or livestock;[(17-a) "Municipal area" means the territorial area of a Municipality; [Inserted vide Orissa Act No. 11 of 1994 w.e.f. 31.5.1994.](17-b) "Municipality" means a Notified Area Council or a Municipal Council or a Municipal Corporation];
