Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 5 in Gujarat District Planning Committees Rules, 2016 5. Appointment of Returning Officer. - For the purpose of conduct of election of the members Committee, the Election Authority shall appoint an officer to be the Returning Officer.
