Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Telangana - Subsection

Section 36(2)(d) in Telangana Jagirdars Debt Settlement Act, 1952

(d)debts due to Government, local authorities and other bodies including co-operative societies, and recoverable as arrears of land revenue,