Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 27(7)] [Section 27] [Entire Act] Union of India - Subsection Section 27(7)(i) in The Juvenile Justice (Care and Protection of Children) Act, 2015 (i)he has been found guilty of misuse of power vested on him under this Act;