Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(d) in A.P.J. Abdul Kalam Technological University Act, 2015 (d)"aided college or institution" means a private college or institution which is entitled to receive funds from the Government for payment of salary and allowances to its staff;
