Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 20 in The Bengal Irrigation Act, 1876 20. Procedure in making reference. - In making reference under Section seventeen the Collector shall state, for the information of the Court, the particulars mentioned in Section eighteen.
