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[Cites 0, Cited by 0] [Section 12] [Entire Act]

NCT Delhi - Subsection

Section 12(2) in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012

(2)Where the number of Interview Committee(s) is more than one, the Recruitment Committee shall allocate such number of candidates to them so as to ensure that the interviews of the eligible candidates are completed efficiently in the shortest period of time.