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Delhi High Court - Orders

M S Cms Computers Ltd vs Mr Shashi Prakash Chopra & Anr on 26 November, 2025

                          $~35
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CM(M) 3382/2024 & CM APPL. 53143/2024
                                    M S CMS COMPUTERS LTD                                                                  .....Petitioner
                                                                  Through:            None

                                                                  versus

                                    MR SHASHI PRAKASH CHOPRA & ANR           .....Respondents
                                                 Through: Mr. Chirag Jamwal, Advocate.
                                                          Mr. Manu Kumar, Advocate for R2

                                    CORAM:
                                    HON'BLE MR. JUSTICE GIRISH KATHPALIA
                                                                  ORDER
                          %                                       26.11.2025

                          1.        It is beyond 05:00 pm.
                          2.        No time left.

3. Relist on 22.04.2026 in Advance List.

GIRISH KATHPALIA, J NOVEMBER 26, 2025/as This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/11/2025 at 21:53:47