Delhi High Court - Orders
M S Cms Computers Ltd vs Mr Shashi Prakash Chopra & Anr on 26 November, 2025
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 3382/2024 & CM APPL. 53143/2024
M S CMS COMPUTERS LTD .....Petitioner
Through: None
versus
MR SHASHI PRAKASH CHOPRA & ANR .....Respondents
Through: Mr. Chirag Jamwal, Advocate.
Mr. Manu Kumar, Advocate for R2
CORAM:
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 26.11.2025
1. It is beyond 05:00 pm.
2. No time left.
3. Relist on 22.04.2026 in Advance List.
GIRISH KATHPALIA, J NOVEMBER 26, 2025/as This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/11/2025 at 21:53:47