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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Jharkhand - Subsection

Section 10(2)(d) in The Ranchi District Tana Bhagat Raiyats' Agricultural Lands Restoration Act, 1947

(d)the manner in which the payments referred to in Section 6 are to be made;