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[Cites 0, Cited by 0] [Section 57B(6)] [Section 57B] [Entire Act]

State of Chattisgarh - Subsection

Section 57B(6)(c) in The Chhattisgarh Co-Operative Societies Act, 1960

(c)Every group of depositor or a group of borrower admitted, as member under sub-section (1) of Section 19, shall be entitled to vote through a delegate nominated by such group.