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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(2)(iv) in The M.P. Civil Services (Extraordinary Pension) Rules, 1963

(iv)a report of the audit officer concerned as to whether an award is admissible under the rules and, if so, of what amount; or