Rajasthan High Court - Jaipur
The Assistant Provident Funds ... vs M/S Super Ex-Serviceman Cooperative ... on 5 August, 2019
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 11218/2019
The Assistant Provident Funds Commissioner, Employees
Provident Fund Organization, Nidhi Bhawan, Jyoti Nagar, Jaipur.
----Petitioner
Versus
M/s Super Ex-Serviceman Cooperative Society Ltd., A-172,
Hanuman Nagar, Anand Marg, Vaishali Nagar, Jaipur Through Its
Secretary Sh. Jaswant Singh.
----Respondent
For Petitioner(s) : None present For Respondent(s) :
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI Judgment / Order 05/08/2019 None present even in the second round. The writ petition is dismissed in default.
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