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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(c) in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998

(c)comply with the requirements of rest periods set out in.section A-VIII/I of the STCW Code and display watch schedules on board their ships where they are easily accessible.