Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 70 in Rajasthan Registration Rules, 1955 70. Security bonds. - In the case of security bonds, the name of the person for whom the security is given should be indexed as well as those of the executant of the bond, the person in whose favour it is executed.
