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State of Odisha - Section

Section 15 in Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007

15. Recruitment of Civil Judges.

- Direct recruitment to the cadre of Civil Judges shall be made by the Commission through a competitive examination which shall consist of [three] [Substituted vide O.G.E. No. 913 dated 9.5.2008.] parts viz. [Preliminary Written Examination, Main,] [Inserted vide O.G.E. No. 913 dated 9.5.2008.] written examination and interview conducted in the manner provided in these rules/and in accordance with the syllabus as specified in Appendix 'D'