Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Meghalaya - Subsection Section 1(2) in Rules for the Grants-In-Aid to District Councils for Implementation of Forest Schemes (2)These rules will come into force with immediate effect.
