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[Cites 0, Cited by 1] [Section 62A(1)] [Section 62A] [Entire Act]

Bengal Presidency - Subsection

Section 62A(1)(e) in The Calcutta Police Act, 1866

(e)regulate and control music, the beating of drums, tom-toms and other instruments, and the blowing or sounding of horns or other noisy instruments, in any street or any public place other than public buildings and the precincts thereof.