Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 3(2)] [Section 3] [Entire Act] State of Gujarat - Subsection Section 3(2)(f) in The Gujarat Ownership Flats Act, 1973 (f)specify in writing the date by which possession of the fiat is to be handed over (and he shall hand over such possession accordingly);