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Punjab-Haryana High Court

Haryana State And Another vs Lila Ram on 13 January, 2009

Author: Rajesh Bindal

Bench: Rajesh Bindal

              In the High Court of Punjab & Haryana at Chandigarh


                                             R. F. A No. 2248 of 1992 and
                                 Cross-objection No. 21/CI of 1993 (O&M)

Haryana State and another                                   ... Appellants
                                       vs
Lila Ram                                                    .... Respondent

Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Lokesh Sinhal, Additional Advocate General, Haryana.

Mr. Sanjay Mittal, Advocate, for the respondent. Rajesh Bindal J.

For orders see detailed reasons recorded in a separate order of even date passed in R. F. A. No. 2240 of 1992 - Haryana State and another vs Behari.



13.1.2009                                              ( Rajesh Bindal)
vs.                                                          Judge