Punjab-Haryana High Court
Haryana State And Another vs Lila Ram on 13 January, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A No. 2248 of 1992 and
Cross-objection No. 21/CI of 1993 (O&M)
Haryana State and another ... Appellants
vs
Lila Ram .... Respondent
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Lokesh Sinhal, Additional Advocate General, Haryana.
Mr. Sanjay Mittal, Advocate, for the respondent. Rajesh Bindal J.
For orders see detailed reasons recorded in a separate order of even date passed in R. F. A. No. 2240 of 1992 - Haryana State and another vs Behari.
13.1.2009 ( Rajesh Bindal) vs. Judge