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[Cites 0, Cited by 0] [Section 181] [Entire Act]

State of Odisha - Subsection

Section 181(r) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(r)structural members are not forced into place by the hoisting machine while any building worker is in such a position that he is likely to be injured by such operation;