Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(2) in The Sikh Gurdwaras Board Election Rules, 1959 (2)The returning officer shall publish a copy f the notification fixing the dates under sub-rule (1) at his office and the places at which the elector roll is required to be published.
