Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 227] [Entire Act] NCT Delhi - Subsection Section 227(1) in The New Delhi Municipal Council Act, 1994 (1)No person shall tether any animal or cause or permit the same to be tethered in any public street or public place.
