Central Information Commission
Mr.A Naresh vs Department Of Posts on 11 July, 2012
CENTRAL INFORMATION COMMISSION
Club Building (Near Post Office)
Old JNU Campus, New Delhi - 110067
Tel: +91-11-26101592
File No.CIC/LS/A/2011/000490/BS/0443
Relevant Facts emerging from the Appeal
Appellant : Mr. Arikala Naresh
S/o Mr. Jagannatham
H.No. 4-2-183, Pedapally,
Dist. Karimnagar,
Andhra Pradesh-505172
Respondent : CPIO & Supdt. Of Post Offices,
Department of Posts, Pedapalli Division, Pedapalli-505172 RTI application filed on : 29/04/2010 PIO replied : 21/05/2010 First appeal filed on : 18/06/2010 First Appellate Authority order : No order passed Second Appeal received on : 06/09/2010 Information Sought:
Appellant has sought information on 29 points regarding the recruitment process for Postal Assistants in Postal Department at Peddapalli division in the month of October, 2009.
Reply of the CPIO:
Appellant was requested to deposit an amount of Rs 65,398/- towards cost of photocopying 32698 pages.
Grounds for the First Appeal:
Information has not been provided in CD or DVD as requested.
Order of the FAA:
No order passed.
Grounds for the Second Appeal:
Information has not been provided in CD or DVD as requested.
Relevant Facts emerging during Hearing: The following were present Appellant: Mr. Arikala Naresh through videoconference Respondent: Absent The appellant stated that he is withdrawing his appeal dated 21/8/2010 filed before the Commission.
Decision Notice:
As the appellant has withdrawn his appeal the matter is closed.
This decision is announced in open chamber. Notice of this decision be given free of cost to the parties.
BASANT SETH Information Commissioner July 11, 2012 (In any correspondence on this decision, mention the complete decision number.) (AS)