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State of Punjab - Section

Section 49 in Punjab Waqf Rules, 2018

49. Matters to be mentioned in the report [Section 65(3)].

- Besides the matters, contained in the detailed report, as mentioned in sub-section (3) of section 65, which is to be sent by the Board to the State Government, the Board shall also include information in the said report with regard to the total field and Head Office employees, engaged in the direct management of the Waqf in the State of Punjab. The report shall also contain the total expenditure on such employees during the financial year.