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[Cites 0, Cited by 0] [Section 18(12)] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(12)(h) in Dr. Abdul Haq Urdu University Act, 2016

(h)fix the emoluments of teachers and other employees of the University in accordance with the guidelines, if any, issued by University Grants Commission and / or Government.