Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Andhra Pradesh - Section Section 3 in The Andhra Pradesh Public Examinations (Prevention Of Malpractices And Unfair Means) Act, 1997 3. Prohibition of the use of unfair means. - The use of unfair means at or in connection with any public examination by any person is hereby prohibited.
