Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(e) in Tamil Nadu Regulation of Rights and Responsibilities of Landlords and Tenants Act, 2017 (e)any other building or category of buildings specifically exempted in public interest by the Government, by notification:
