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State of Tamilnadu - Section

Section 57 in Regulations of the Tamil Nadu Agricultural University

57. He may draw one extra fare for each adult member of his family who accompanies him and for whom full fare is actually paid and one half fare for each child for whom such fare is actually paid.

Each member of the family shall be eligible for daily allowance as in the case of the employee. Children below 12 years shall be eligible for half daily allowance. No fractional half daily allowance is admissible in respect of the family.