Himachal Pradesh High Court
Pawan Thakur vs . State Of H.P. & Others. on 28 September, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Pawan Thakur Vs. State of H.P. & others.
CMP No. 13275 of 2022 in .
CWP No. 5697 of 2022.
28.09.2022 Present: Mr. Vinay Mehta, Advocate, for the petitioner/non-
applicant.
Mr. Adarsh K. Sharma, Additional Advocate General, for respondent Nos. 1 & 3/non- applicants.
Mr. Neel Kamal Sharma, Advocate, for respondent No. 2/applicant.
CMP No. 13275 of 2022 This application is filed seeking correction of the order dated 07.09.2022, in the name of the Advocate, representing respondent No. 2. The application is allowed and in place of Ms. Devyani Sharma, Advocate, the name of Mr. Neel Kamal Sharma, Advocate, be shown in the order. The order dated 07.09.2022 be corrected accordingly. The application to stand disposed of.
( A.A. Sayed )
Chief Justice
September 28, 2022 ( Jyotsna Rewal Dua )
(hemlata) Judge
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