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Union of India - Section

Section 7 in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

7. Subjects of Examination.

- The examination shall include the following subjects, namely;⇒ regulations and rules framed for navigating in the Harbour and approaches to the dock and piers;⇒ course and distance between any two places;⇒ rise and set of tides;⇒ depth and character of soundings;⇒ anchorages, rocks, shoals and other dangers, landmarks, buoys, beacons and lights within the Port;⇒ management of ships and steamers; how to bring them to anchor and to keep them clear of their anchors in a tideway;⇒ to moor and unmoor and get underway;⇒ to handle a vessel under all conditions; and⇒ such other subjects as may be determined by the Examination Committee.