Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Bengal Presidency - Subsection Section 12(b) in Bengal Trade Union Regulations, 1927 (b)a complete alteration consisting of the substitution of an entire set of rules for the existing set of rules.
