Section 27(5)(a) in Goa Tax on Entry of Goods Rules, 2000

[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

State of Goa - Subsection

Section 27(5)(a) in Goa Tax on Entry of Goods Rules, 2000

(a)Where the assessed tax is higher than the tax paid alongwith the return, the importer shall pay the difference within three days from the date of service of the assessment order and demand notice.

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State of Goa - Subsection

Section 27(5)(a) in Goa Tax on Entry of Goods Rules, 2000