Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Tamilnadu - Section Section 12 in Tamil Nadu Delimitation Commission Act, 2017 12. Power to make regulations. - The Commission may, with the previous approval of the Government, make regulations for carrying out the provisions of the Act.
