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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Maharashtra - Subsection

Section 58(2)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)he shall report forthwith the action taken under this section and the reasons therefor to the Standing Committee and the Council at their respective next meeting,