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State of Maharashtra - Section

Section 1 in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

1. Short title, extent and commencement

(1)This Act may be called the Maharashtra Agricultural Produce Marketing (Development and Regulation) Act, 1963.
(2)It extends to the whole of the State of Maharashtra.
(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.