Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Jharkhand - Subsection Section 50(1) in Jharkhand Municipal Act, 2011 (1)The municipalities in the State after obtaining order of the Government, may join to form an association to be called the State Chamber of Municipal Councils;
