Punjab-Haryana High Court
State Of Haryana vs Sanjeev Kumar And Another on 25 February, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No.1249 of 2008(O&M)
State of Haryana
...Appellant
Versus
Sanjeev Kumar and another
.....Respondents
CORAM : HON'BLE MR. JUSTICE RAJESH BINDAL.
Present : Mr. Hawa Singh Hooda, Advocate General, Haryana with
Mr. Lokesh Sinhal, Addl. Advocate General, Haryana
RAJESH BINDAL,J.
For orders see detailed reasons recorded in a separate order of today passed in R.F.A. No. 3008 of 2008, Smt. Poonam Vs. State of Haryana and another.
( RAJESH BINDAL) 25.2.2009 JUDGE ajay-1