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Punjab-Haryana High Court

State Of Haryana vs Sanjeev Kumar And Another on 25 February, 2009

Author: Rajesh Bindal

Bench: Rajesh Bindal

        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH

                                                RFA No.1249 of 2008(O&M)


State of Haryana
                                                                  ...Appellant
                                     Versus

Sanjeev Kumar and another

                                                              .....Respondents

CORAM : HON'BLE MR. JUSTICE RAJESH BINDAL.

Present :      Mr. Hawa Singh Hooda, Advocate General, Haryana with
               Mr. Lokesh Sinhal, Addl. Advocate General, Haryana




RAJESH BINDAL,J.

For orders see detailed reasons recorded in a separate order of today passed in R.F.A. No. 3008 of 2008, Smt. Poonam Vs. State of Haryana and another.

( RAJESH BINDAL) 25.2.2009 JUDGE ajay-1