Manipur High Court
Shri T. Thangzalam Haokip vs The Speaker on 14 September, 2021
Bench: Sanjay Kumar, Lanusungkum Jamir
KABORAM Digitally signed
by
BAM KABORAMBAM
SANDEEP SANDEEP SINGH Item No. 16
Date: 2021.09.14 (Through Video Conferencing)
SINGH 15:42:34 +05'30'
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
W.P. (C) No. 542 of 2020
Shri T. Thangzalam Haokip
Petitioner
Vs.
The Speaker, Manipur Legislative Assembly; & Ors.
Respondents
BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR 14.09.2021 Sanjay Kumar (C.J.):
Dr. RK Deepak, learned counsel for the petitioner, seeks time to get instructions as to later developments that may have an impact on this case.
Post on 21.09.2021.
A copy of this order shall be supplied online or through whatsapp to the learned counsel for the parties.
JUDGE CHIEF JUSTICE
Sandeep
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