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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3A) in The Central Warehousing Corporation Rules, 1963

(3A)[ The term of office of the managing director/appointed under clause (g) of sub-section (1) of section 7 shall be two from the date of his appointment.] [Substituted by G.S.R. 294, ated 27.2.1964]