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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(vii) in The Rajasthan Municipal Service Rules, 1963

(vii)[ that if a candidate belongs to the Scheduled Caste/Scheduled Tribes is promoted to immediate higher post/grade against a reserved vacancy earlier then his senior general/O.B.C. candidate who is promoted later to the said immediate higher post/grade, the general/O.B.C. candidate will regain his seniority over such earlier promoted candidate of the Scheduled Caste/Scheduled Tribes in the immediate higher post/grade.] [Inserted by Notification No. F.8()Rules/LSG/98/2975 dated 21-7-1998, Published in Rajasthan Gazette, Part VI-A dated 27-7-1998]