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Delhi High Court - Orders

Nasimuddin Ansari vs Satish Singh Irsme on 28 February, 2023

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                          $~171
                          *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +       CONT.CAS(C) 1285/2022
                                  NASIMUDDIN ANSARI                          ..... Petitioner
                                                    Through:     Mr. Tapas Das, Advocate.

                                                    versus

                                  SATISH SINGH IRSME                         ..... Respondent
                                                    Through:     Ms. Bharathi Raju, Senior Panel
                                                                 Counsel, UOI with Respondent, Dr.
                                                                 Ajay Kr., IAS JS BR with Mr. D.K.
                                                                 Rai, D (Appt.) and Brig Gaurav
                                                                 Kaushal.
                          CORAM:
                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                    ORDER

% 28.02.2023

1. This Court has been informed that Dr. Ajay Kumar is the current Joint Secretary (Border Roads), Ministry of Defence ('MoD'). The said fact is taken on record.

2. Respondent, who is present in person, assures that proposal for grant of NFU and NFSG will be concluded within one week. He states that all formalities which were to be carried out by the MoD have been completed as on 27.02.2023 and the matter is now pending with the Union Public Service Commission ('UPSC').

3. The promotion of the Petitioner to the post of SE(E&M) continues to remain pending and consequently the directions in judgment dated 20.09.2019 continues to remain non-complied till date.

4. The matter was passed over to enable the Respondent to give the Signature Not Verified Digitally Signed By:MAHIMA SHARMA Signing Date:02.03.2023 18:58:46 timeframe within which review DPC will be carried out by UPSC. At pass over stage, he states that he has spoken to the Joint Secretary of UPSC and on this basis he assures the Court that the review DPC will be held within a period of four weeks.

5. Taking the said assurance on record, the matter is adjourned at the request of Respondent.

6. List on 17.04.2023.

MANMEET PRITAM SINGH ARORA, J FEBRUARY 28, 2023/msh/aa Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:MAHIMA SHARMA Signing Date:02.03.2023 18:58:46