Allahabad High Court
State Of U.P. Thru Collector, Bahraich vs Mohammad Hasim & 4 Ors. on 6 July, 2010
Court No. - 19 Case :- CELEING No. - 3 of 2004 Petitioner :- State Of U.P. Thru Collector, Bahraich Respondent :- Mohammad Hasim & 4 Ors. Petitioner Counsel :- C.S.C. Respondent Counsel :- C.S.C.,Shafiq Mirzaa Hon'ble S.C. Chaurasia J.
Sri Shafiq Mirza, learned counsel for the opposite parties is reported to be on sanctioned leave upto 12-07-2010. List thereafter.
Order Date :- 6.7.2010 AKS