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Allahabad High Court

State Of U.P. Thru Collector, Bahraich vs Mohammad Hasim & 4 Ors. on 6 July, 2010

Court No. - 19

Case :- CELEING No. - 3 of 2004

Petitioner :- State Of U.P. Thru Collector, Bahraich
Respondent :- Mohammad Hasim & 4 Ors.
Petitioner Counsel :- C.S.C.

Respondent Counsel :- C.S.C.,Shafiq Mirzaa

Hon'ble S.C. Chaurasia J.

 

Sri Shafiq Mirza, learned counsel for the opposite parties is reported to be on sanctioned leave upto 12-07-2010. List thereafter.

Order Date :- 6.7.2010 AKS