Madhya Pradesh High Court
Rajjan Soni vs Mohd. Sabir on 3 July, 2023
Author: Amar Nath Kesharwani
Bench: Amar Nath Kesharwani
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR DATED : 03-07-2023 Due to paucity of time, the following matters could not be taken up. Accordingly they are listed as under:-
Serial Nos. Date 39, 42 to 55, 57, 59, 61 to 66, 68, 69 and 74 to List in the week commencing 24/07/2023 84 85 to 120 List in the week commencing 31/07/2023 121 to 136, 138 to 141, 143 to 147 and 149 to List in the week commencing 07/08/2023 154 157 to 175, 177 and 178 List in the week commencing 14/08/2023 Copy of this order be retained in each of the aforesaid matters.
(AMAR NATH (KESHARWANI)) JUDGE Digitally signed by SARSWATI MEHRA Date: 2023.07.05 17:44:47 +05'30'