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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(3) in Jammu and Kashmir Private Security Agencies (Regulation) Rules, 2016

(3)The license if granted shall be valid for a period of five years, unless the same is cancelled by the Controlling Authority under sub-section (1) of section 12 of the Act.