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Chattisgarh High Court

M.R. Sahu And Another vs State Of Chhattisgarh And Others 20 ... on 18 June, 2018

                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                      Order Sheet
                                  WPS No. 892 of 2009
              M.r. Sahu And Another Versus State Of Chhattisgarh And Others




18.06.2018

Shri Jitendra Pali, counsel for the petitioners.

Shri Majid Ali, Dy. Government Advocate for the State. The case is fixed for final argument. The Registry is directed to list the case as early as possible.

Sd/-

Sharad Kumar Gupta Judge kkd