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Delhi High Court - Orders

Jaya Bachchan vs Bollywood Bubble Television & Ors on 17 November, 2025

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                          $~43
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(COMM) 1194/2025
                                    JAYA BACHCHAN                                                                          .....Plaintiff
                                                                  Through:            Ms. Udita Patro, Ms. Nimrat Singh &
                                                                                      Mr. Dhanjay Khanna, Advs.
                                               versus
                                    BOLLYWOOD BUBBLE TELEVISION & ORS.         .....Defendants
                                               Through: Mr. Rohan Jaitley, CGSC, Mr. Dev
                                                        Pratap Shahi, GP & Mr. Yogya
                                                        Bhatia, Advs. for UOI.
                                                        Mr. Manas Rahuvanshi & Ms.
                                                        Harshita Pothiraj, Advs. for D-4.
                                                        Mr. Angad S. Makkar, Mr. Nitin
                                                        Sharma & Mr. Naman Tandon, Advs.
                                                        for D-5.
                                                        Ms. Amee Rana, Mr. Yash
                                                        Karunakaran & Ms. Nivedita
                                                        Sudheer, Advs. for D-6.
                                                        Ms. Mamta Rani Jha, Ms. Shruttima
                                                        Ehersa, Mr. Rohan Ahuja, Ms.
                                                        Aishwarya Debardarshini, Ms. Diya
                                                        Vishwanath & Ms. Jahanvi Agarwal,
                                                        Advs. for D-8.

                          CORAM:
                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                            ORDER

% 17.11.2025 I.A. 28553/2025 (seeking modification of order dated 10.11.2025)

1. This is an application under Section 152 of the Code of Civil Procedure, 1908, filed by the plaintiff seeking modification of the Court order dated 10.11.2025 to place on record the appearance of the counsels for This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/11/2025 at 21:48:43 the hearing dated 10.11.2025.

2. It is stated that the correct appearance on behalf of the plaintiff is set out at para 5 of the captioned application. The submissions of the counsel are taken on record.

3. It is directed that the appearance on behalf of the plaintiff in the order dated 10.11.2025 shall be read in terms of paragraph '5' of the application.

4. The application is disposed of.

MANMEET PRITAM SINGH ARORA, J NOVEMBER 17, 2025/ng/IB This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/11/2025 at 21:48:43