Indian Kanoon - Search engine for Indian Law

Chattisgarh High Court

Harish @ Harish Chandra vs State Of C.G. 16 Fa/213/2011 Sunil Kumar ... on 24 July, 2019

                            HIGH COURT OF CHHATTISGARH, BILASPUR
                                          CRA No. 1097 of 2001
                                Harish @ Harish Chandra Versus State Of C.G.



24.07.2019

Mr. Sunil Sahu, Counsel for the appellant.

Ms. M. Asha, Panel Lawyer for the State. As prayed by the counsel for the appellant the case is adjourned. Fix this case for final argument on 14.10.2019.

Sd/-

(Sharad Kumar Gupta) Judge PM